Uda Gurjar S/O Nathu Gurjar vs State Of Rajasthan
2022 Latest Caselaw 7369 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                              D.B. Habeas Corpus Petition No. 317/2022

                                   Uda Gurjar S/o Nathu Gurjar
                                                                                                      ----Petitioner
                                                                       Versus
                                   State Of Rajasthan and Ors.
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Rajendra Singh Tanwar For Respondent(s) : Mr. Imran Khan, Dy.G.A. with Mr. Dinesh Kumar, SHO, Vijaynagar, Distt. Ajmer

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

18/11/2022

Investigating Officer Mr. Dinesh Kumar, SHO, Vijaynagar,

Distt. Ajmer has assured the Court that he will produce the corpus

before the Court on Monday i.e. 21.11.2022.

The matter pertains to a minor girl who is missing since

03.09.2022.

List this matter on 21.11.2022.

(SAMEER JAIN),J (PANKAJ BHANDARI),J

ARTI SHARMA /1

Powered by TCPDF (www.tcpdf.org)