Sanwar Mal vs Jagdish And Ors Thr Lrs
2022 Latest Caselaw 7190 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                  S.B. Civil Second Appeal No. 515/2016

                                   Sanwar Mal
                                                                                                              ----Appellant
                                                                         Versus
                                   Jagdish And Ors Thr Lrs
                                                                                                        ----Respondents

For Appellant(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE SUDESH BANSAL

Order

10/11/2022

None appears on behalf of appellant.

Appellant-plaintiff's have preferred this second appeal

assailing the judgment and decree dated 09.09.2016 passed in

Civil Appeal No.1/2013 by the Court of District Judge, Jhunjhunu

affirming the judgment and decree dated 11.10.2012 passed in

Civil Suit No.37/2008 by the Court of Civil Judge (JD),

Udaipurwati, District Jhunjhunu whereby the suit for permanent

injunction has been dismissed.

In the interest of justice, list this second appeal again on

28.11.2022 in 'supplementary list'.

(SUDESH BANSAL),J

SAURABH/10

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