J V V N L Through Chairman Jaipur And ... vs Jassu Singh And Others
2022 Latest Caselaw 7054 Raj/2

                                               HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           BENCH AT JAIPUR

                                                   S.B. Civil First Appeal No. 360/2015

                                    J V V N L Through Chairman Jaipur And Anr
                                                                                                      ----Appellants
                                                                       Versus
                                    Jassu Singh S/o Shri Jagdish Singh And Others
                                                                                                    ----Respondents

For Appellant(s) : Mr. Tushal Kumar Gupta For Respondent(s) : Mr. A.R. Meena

HON'BLE MR. JUSTICE SUDESH BANSAL

Order

04/11/2022

The first appeal has been filed challenging the judgment and

decree dated 22.4.2015 in suit No.18/2009 by the Court of

Additional District Judge, Bandikui, District Dausa in favour of

respondents-claimants under Fatal Accident Act, 1955.

Respondents-claimants have filed an application for early

hearing of the appeal.

For reasons mentioned in the application, the same is

allowed.

List this first appeal for hearing on 16.12.2022.

(SUDESH BANSAL),J

NITIN /52

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