Pradeep @ Mona S/O Sh. Randheer ... vs State Of Rajasthan
2022 Latest Caselaw 7038 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous (Petition) No. 8840/2022

                                   Pradeep @ Mona S/o Sh. Randheer Singh,
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Surendra Singh For Respondent(s) : Mr. Anoop Kumar For State : Mr. Atul Sharma, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

04/11/2022

Learned Public Prosecutor is directed to call for the case

diary.

List this matter on 11.11.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /35

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