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Smt. Bina Ashvin Pandya D/O Late ... vs State Of Rajasthan
2022 Latest Caselaw 7034 Raj/2

Citation : 2022 Latest Caselaw 7034 Raj/2
Judgement Date : 4 November, 2022

Rajasthan High Court
Smt. Bina Ashvin Pandya D/O Late ... vs State Of Rajasthan on 4 November, 2022
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Criminal Writ Petition No. 628/2022

                                   Smt. Bina Ashvin Pandya D/o Late Shri Dinesh Shantilal Pandya
                                   W/o Ashvin Pandya
                                                                                                      ----Petitioner
                                                                       Versus
                                   State Of Rajasthan
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Mahendra Singh For Respondent(s) : Mr. Atul Sharma, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

04/11/2022

It is informed by learned Public Prosecutor that reply has

been filed.

Office is directed to check and tag the same with the file.

List this matter on 14.11.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /9

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