Ram Prasad S/O Babu Lal Meena vs State Of Rajasthan
2022 Latest Caselaw 7014 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                        S.B. Criminal Miscellaneous (Petition) No. 5246/2022

                                   1.       Ram Prasad S/o Babu Lal Meena, Living At Village And
                                            Post Rawal, District And Tehsil Sawaimadhopur. (Raj.)
                                   2.       Babu Lal Meena S/o Sh. Vijay Ram Meena, Living At
                                            Village  And   Post   Rawal, District And   Tehsil
                                            Sawaimadhopur. (Raj.)
                                   3.       Hari Ram Meena S/o Sh. Hansraj Meena, R/o Village And
                                            Post Dahamun Khurd, District And Tehsil Sawaimadhopur.
                                            (Raj.)
                                                                                                      ----Petitioners
                                                                       Versus
                                   1.       State Of Rajasthan, Through Public Prosecutor.

                                   2.       Inspector General Of Police, Range Bharatpur, District
                                            Sawaimadhopur.
                                   3.       Superintendent Of Police, Sawaimadhopur.

                                   4.       Sho, Police Station Aligarh, District Tonk.

                                   5.       Investigation Officer In The Fir No. 101/2022, Registered
                                            At Police Station Aligarh, District Tonk.
                                   6.       Lala Ram S/o Shri Chhitar Lal Meena, R/o Choru, Aligarh,
                                            District Tonk (Raj.)
                                                                                                    ----Respondents

For Petitioner(s) : Mr. Neeraj Joshi For Respondent(s) : Mr. Atul Sharma, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

04/11/2022

Counsel for the petitioners wants to withdraw the present

Criminal Misc. Petition.

Accordingly, present Criminal Misc. Petition is dismissed as

withdrawn.

(PANKAJ BHANDARI),J ARTI SHARMA /3

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