Citation : 2022 Latest Caselaw 6928 Raj/2
Judgement Date : 1 November, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Special Appeal Writ No. 1130/2022
Dr. Kritika Sharma, Daughter Of Kaushal Kumar Sharma
----Appellant
Versus
State Of Rajasthan
----Respondent
D.B. Special Appeal Writ No. 1131/2022
Dr. Govind Sharan Sharma S/o Sh. Raghunandan Sharma
----Appellant Versus State Of Rajasthan
----Respondent
D.B. Special Appeal Writ No. 1132/2022
Dr. Varun Singh Son Of Dr. Shri Devi Singh
----Appellant Versus State Of Rajasthan
----Respondent
For Appellant(s) : Mr. Saransh Saini with Mr. Sanjeev Kumar and Ms. Anshika Maheshwari in SAW No.1130/2022 & SAW No.1132/2022. Mr. Anirudh Tyagi Mr. Manan Mathur Mr. Dishant Karnawat on behalf of Mr. Kapil Prakash Mathur in SAW No.1131/2022 For Respondent(s) : Mr. Virendra Lodha, Sr. Advocate with Mr. Raunak Singhvi, Advocate and Mr. Rachit Sharma, Advocate Mr. Angad Mirdha for NMC
HON'BLE THE CHIEF JUSTICE MR. PANKAJ MITHAL HON'BLE MR. JUSTICE ANOOP KUMAR DHAND
Order
01/11/2022
(2 of 2) [SAW-1130/2022]
Heard learned counsel for the parties.
Judgment reserved.
(ANOOP KUMAR DHAND),J (PANKAJ MITHAL),CJ
Anil Goyal/HEENA GANDHI/13-15
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