Mewar University vs State Of Rajasthan
2022 Latest Caselaw 14060 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 17987/2022

Mewar University, Gangrar, Chittorgarh, Rajasthan, Through Its Registrar Kaushal K Chandrul S/o Om Prakash Chandrul, Aged About 46 Years.

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur (Rajasthan).

2. Rajasthan Nursing Council, Through Its Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).

3. Private Physiotherapy, Nursing And Para Medical Institutions Society, Branch Office Jodhpur Through Its Secretary, Plot No. 273, Subhash Nagar, Pal Road, Jodhpur Rajasthan.

----Respondents

For Petitioner(s) : Mr. Ankur Mathur For Respondent(s) : Mr. Manish Vyas, AAG, Dr. Mohit Singhvi

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

29/11/2022

Learned counsel for the petitioner submits that the

controversy involved in the present writ petition is squarely

covered by judgment dated 04.11.2022 passed by this court

in a batch of writ petitions led by S.B.Civil Writ Petition

No.3962/2022 (Mahatma Gandhi B.Sc. Nursing College

V/s State of Rajasthan & Ors.).

(2 of 2) [CW-17987/2022]

In view of the submission made by learned counsel for

the petitioner, the present writ petition is disposed of in the

same terms as in Mahatma Gandhi B.Sc. Nursing College

(supra).

(VIJAY BISHNOI),J

98-msrathore/-

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