Jaya Ben vs The State Of Rajasthan
2022 Latest Caselaw 14014 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 9122/2018

Jaya Ben Spouse/o Chetandas Khatri, Aged About 78 Years, 8/2, Nod Pada, Jetpur, Gujarat.

----Petitioner Versus

1. The State Of Rajasthan, Through The Principal Secretary, Industries Department, Government Of Rajasthan, Secretariat, Jaipur.

2. The Rajasthan State Industrial Development And Investment Corporation Ltd., Udhyog Bhawan, Tilak Marg, Jaipur Through Its Managing Director, Rajasthan State Industrial Development Corporation Ltd., Udhyog Bhawan, Tilak Marg, Jaipur.

3. Regional Manager, Riico Ltd., Boranada, Jodhpur.

4. The Land Acquisition Officer- Sdo, Tehsil And District Jodhpur.

----Respondents

For Petitioner(s) : Mr. Pradeep Swami

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order

29/11/2022

Learned counsel for the petitioner submits that the

controversy involved in the present case has already been decided

by a Division Bench of this Court in D.B. Spl. Appl. Writ

No.173/2019 (The Rajasthan State Industrial Development

& Anr. Vs. Jawari lal & Ors.) on 06.07.2020.

The writ petition is also dismissed in light of the judgment

passed by the Division Bench of this Court in the case of The

Rajasthan State Industrial Development (supra).

(VINIT KUMAR MATHUR),J 46-nitin/-

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