Darshan Singh vs State Of Rajasthan
2022 Latest Caselaw 13978 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR

S.B. Criminal Miscellaneous III Bail Application No. 12069/2022

Darshan Singh S/o Guljar Singh, Aged About 34 Years, Marara

Post Ghagha, P.s. Ghagha, Teh. Patra, Dist. Patiala (Punjab).

(Lodged In Dist. Jail, Chittorgarh).

----Petitioner Versus

State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. B. Ray Bishnoi

For Respondent(s) : Mr. M.R. Pareek, Spl. PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

28/11/2022

Heard.

Learned counsel for the petitioner has submitted that he

does not want to press this third bail application.

Mr. M.R. Pareek, learned Special Public Prosecutor has

submitted that the petitioner was granted interim bail as per

the directions of this Court, but he has not surrendered on

time and absconded.

(2 of 2) [CRLMB-12069/2022]

Be that as it may, in view of the submissions made by

the learned Special Public Prosecutor, I am not inclined to

enlarge the petitioner on bail.

Hence, this third bail application is dismissed as not

pressed.

(VIJAY BISHNOI),J

265-msrathore/-

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