Hathi Singh vs Bheraram
2022 Latest Caselaw 13780 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 15224/2022

Hathi Singh S/o Kishan Singh, Aged About 23 Years, R/o Village Belwakhatriya, Tehsil Balesar, District Jodhpur, Rajasthan.

----Petitioner Versus Bheraram S/o Chhagnaram, R/o Village Belwakhatriya, Tehsil Balesar, District Jodhpur, Rajasthan.

----Respondent

For Petitioner(s) : Mr. CS Kotwani For Respondent(s) : Mr. Rajesh Punia

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

23/11/2022

Learned counsel for the petitioner wants to withdraw this

writ petition. The same is, therefore, dismissed as withdrawn.

Stay petition also stands dismissed.

(VIJAY BISHNOI),J Surabhii/61--

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