Wednesday, 20, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Virendra Singh vs Union Of India
2022 Latest Caselaw 13721 Raj

Citation : 2022 Latest Caselaw 13721 Raj
Judgement Date : 23 November, 2022

Rajasthan High Court - Jodhpur
Virendra Singh vs Union Of India on 23 November, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR

S.B. Civil Writ Petition No. 7701/2021

Virendra Singh S/o Shri Umed Singh, Aged About 51 Years, By Caste Rajput R/o Lilki, Tahsil Rajgarh, District Churu, (Rajasthan).

----Petitioner Versus

1. Union Of India, Through Ministry Of Railways, Government Of India, Through Secretary, Rail Bhavan, Raisina Road, New Delhi - 110001.

2. The Chief Administration Officer (Construction), 5 Floor, Hall No. 524, North Western Railway Hq Building, Near Jawahar Circle, Malviya Nagar, Jaipur - 302017.

3. Sub Divisional Officer And Competent Authority Land Acquisition, Nawa, District Nagaur, (Raj..)

4. Executive Engineer, (Construction), North West Railway, Kuchaman City, District- Nagaur, Rajasthan.

----Respondents Connected With S.B. Civil Writ Petition No. 1591/2021 Moola Ram S/o Baxsa Ram, Aged About 65 Years, Jobdi Nagar, Tehsil Nawa, District Nagaur, Rajasthan.

----Petitioner Versus

1. Union Of India, Through The Ministry Of Railways, Government Of India, Through Secretary, Rail Bhawan, Raisina Road, New Delhi - 110001

2. The Chief Administration Officer (Construction), 5 Floor, Hall No.524, North Western Railway Hq Building, Near Jawahar Circle, Malviya Nagar, Jaipur-302017

3. Sub Divisional Officer And Competent Authority Land Acquisition, Nawa, District Nagaur, (Raj.)

4. Executive Engineer (Construction), North West Railway, Kuchaman City, District Nagaur, Rajasthan.

----Respondents

(2 of 6)

S.B. Civil Writ Petition No. 1629/2021

1. Prabhu Ram S/o Shri Chhotu Ram Jat, Aged About 52 Years, R/o Jabdi Nagar, Tahsil - Nawa, District - Nagaur, Rajasthan.

2. Chandraveer Singh S/o Shri Arjun Ram Jat, Aged About 40 Years, R/o Jabdi Nagar, Tahsil - Nawa, District - Nagaur, Rajasthan.

----Petitioners Versus

1. Union Of India, Through Ministry Of Railways, Government Of India, Through Secretary, Rail Bhavan, Raisina Road, New Delhi - 110001.

2. The Chief Administrative Officer (Construction), 5 Floor, Hall No. 524, North Western Railway Hq Building, Near Jawahar Circle, Malviya Nagar, Jaipur-302017.

3. Sub Divisional Officer And Competent Authority Land Acquisition, Nawa, District Nagaur (Raj.).

4. Executive Engineer, (Construction), North West Railway, Kuchaman City, District- Nagaur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 1809/2021

1. Shivpal S/o Shri Ramchandra Jat, Aged About 35 Years, R/o Jabdinagr, Tehsil Nawa, District Nagaur, Rajasthan.

2. Ramniwas S/o Shri Ghisa Ram Jat, Aged About 65 Years, R/o Jabdinagr, Tehsil Nawa, District Nagaur, Rajasthan.

----Petitioners Versus

1. Union Of India, Through Ministry Of Railways, Government Of India, Through Secretary, Rail Bhavan, Raisina Road, New Delhi 110001.

2. The Chief Administrative Officer (Construction), 5 Floor, Hall No. 524, North Western Railway Hq Building, Near Jawahar Circle, Malviya Nagar, Jaipur 302017.

3. Sub Divisional Officer And Competent Authority, Land Acquisition, Nawa, District Nagaur (Raj.).

4. Executive Engineer (Construction), North West Railway, Kuchaman City, District Nagaur, Rajasthan.

----Respondents

(3 of 6)

S.B. Civil Writ Petition No. 2072/2021

Smt. Dali Devi W/o Shri Kalyanmal, Aged About 52 Years, R/o Jabdinagar, Tahsil Nawa, District Nagaur, Rajasthan.

----Petitioner Versus

1. Union Of India, Through Ministry Of Railways, Government Of India, Through Secretary, Rail Bhawan, Raisina Road, New Delhi 110001.

2. The Chief Administrative Officer (Construction), 5 Floor, Hall No. 524, North Western Railway Hq Building, Near Jawahar Circle, Malviya Nagar, Jaipur 302017.

3. Sub Divisional Officer And Competent Authority Land Acquisition, Nawa, District Nagaur (Raj.).

4. Executive Engineer (Construction), North West Railway, Kuchaman City, District Nagaur, Rajasthan.

----Respondents

S.B. Civil Writ Petition No. 4143/2021

M/s. Hanuman Salt Works, Nawa, District Nagaur Through Prop. Radhey Shyam Agarwal S/o Late Jeevan Mal Agarwal, Age About 60 Years, R/o Ward No.1, Nawa City, Tehsil Nawa, District Nagaur, (Rajasthan).

----Petitioner Versus

1. Union Of India, Ministry Of Railways, Government Of India, Through Secretary, Rail Bhawan, Raisina Road, New Delhi - 110001

2. The Chief Administrative Officer (Construction), 5 Floor, Hall No.524, North Western Railway Hq Building, Near Jawahar Circle, Malviya Nagar, Jaipur-302017

3. Sub Divisional Office And Competent Authority Land Acquisition, Nawa, District Nagaur, (Raj.)

4. Executive Engineer (Construction), North West Railway, Kuchaman City, District Nagaur, Rajasthan.

----Respondents

(4 of 6)

S.B. Civil Writ Petition No. 7700/2021

1. Gopal Modi S/o Sh. Ramavtar, Aged About 60 Years, New Colony, Nawa City, Teh. Nawa, Dist. Nagaur (Raj.).

2. Smt. Manju Devi W/o Sh. Gopal Modi, Aged About 57 Years, New Colony, Nawa City, Teh. Nawa, Dist. Nagaur (Raj.).

----Petitioners Versus

1. Union Of India, Through Ministry Of Railways, Govt. Of India, Through Secretary, Rail Bhavan, Raisina Road, New Delhi- 110001

2. The Chief Administrative Officer (Construction), 5 Floor, Hall No. 524, North Western Railway Hq Building, Near Jawahar Circle, Malviya Nagar, Jaipur 302017.

3. Sub Divisional Officer And Competent Authority Land Acquisition, Nawa, Dist. Nagaur (Raj.).

4. Executive Engineer (Construction), North West Railway, Kuchaman City, Dist. Nagaur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 7754/2021 Junaid Khan S/o Late Shri Ayub Ali, Aged About 24 Years, R/o Near Sarda School, New Colony, Nawa City, Tehsil Nawa District Nagaur (Rajasthan).

----Petitioner Versus

1. Union Of India, Through Ministry Of Railways, Government Of India, Through Secretary, Rail Bhavan, Raisina Road, New Delhi - 110001.

2. The Chief Administrative Officer (Construction), 5 Floor, Hall No. 524, North Western Railway Hq Building, Near Jawahar Circle, Malviya Nagar, Jaipur-302017.

3. Sub Divisional Officer And Competent Authority Land Acquisition, Nawa, District Nagaur, (Raj.).

4. Executive Engineer, (Construction), North West Railway, Kuchaman City, District - Nagaur, Rajasthan.

----Respondents

(5 of 6)

S.B. Civil Writ Petition No. 7756/2021 M/s. G.s. Salt Industries, Nawa, District Nagaur, Through Javed Ali S/o Late Shri Ayub Ali, Age About 26 Years, R/o Near Sarda School, New Colony, Nawa City, Tehsil Nawa District Nagaur (Rajasthan)

----Petitioner Versus

1. Union Of India, Through Ministry Of Railways, Government Of India, Through Secretary, Rail Bhavan, Raisina Road, New Delhi - 110001

2. The Chief Administrative Officer (Construction), 5 Floor, Hall No. 524, North Western Railway Hq Building, Near Jawahar Circle, Malviya Nagar, Jaipur - 302017

3. Sub Divisional Officer And Competent Authority Land Acquisition, Nawa, District Nagaur (Raj.)

4. Executive Engineer, (Construction), North West Railway, Kuchaman City, District Nagaur, Rajasthan.

----Respondents

S.B. Civil Writ Petition No. 7759/2021

Junaid Khan S/o Late Shri Ayub Ali, Aged About 24 Years, R/o Near Sarda School, New Colony, Nawa City, Tehsil Nawa District Nagaur (Rajasthan).

----Petitioner Versus

1. Union Of India, Through Ministry Of Railways, Government Of India, Through Secretary, Rail Bhavan, Raisina Road, New Delhi - 110001.

2. The Chief Administrative Officer (Construction), 5 Floor, Hall No. 524, North Western Railway Hq Building, Near Jawahar Circle, Malviya Nagar, Jaipur-302017.

3. Sub Divisional Officer And Competent Authority Land Acquisition, Nawa, District Nagaur, (Raj.).

4. Executive Engineer, (Construction), North West Railway, Kuchaman City, District - Nagaur, Rajasthan.

----Respondents

(6 of 6)

For Petitioner(s) : Mr. Manoj Purohit

For Respondent(s) : Ms. Pintu Pareek, Mr. Prakash Choudhary, Mr. Dhirendra Pandey, Mr. Ramniwas Haniya for Mr. Kamal Dave

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

23/11/2022

Heard.

It is informed by learned counsels for the parties that

the District Collector, Nagaur has been appointed as

Arbitrator in the matter for the purpose of deciding the

dispute regarding payment of compensation to various

persons, whose lands have been acquired.

In view of the above, these writ petitions are disposed of

with liberty to the petitioners to approach the District

Collector, Nagaur, who is appointed as Arbitrator, by way of

filing reference.

If any such reference is preferred on behalf of the

petitioners, the District Collector, Nagaur shall consider and

decide the same strictly in accordance with law.

(VIJAY BISHNOI),J

114-123 ms rathore

Powered by TCPDF (www.tcpdf.org)

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : MAIMS

 
 
Latestlaws Newsletter