Smt. Durga Kanwar vs State Of Rajasthan
2022 Latest Caselaw 13700 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 16343/2021

Smt. Durga Kanwar

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Ms. Anushri Gaur

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

22/11/2022

Issue notice, returnable within four weeks.

(VIJAY BISHNOI),J

104-msrathore/-

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