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Eresh Katara vs Payal Sharma
2022 Latest Caselaw 13579 Raj

Citation : 2022 Latest Caselaw 13579 Raj
Judgement Date : 18 November, 2022

Rajasthan High Court - Jodhpur
Eresh Katara vs Payal Sharma on 18 November, 2022
Bench: Farjand Ali

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 7375/2022

Eresh Katara

----Petitioner Versus Payal Sharma

----Respondent

For Petitioner(s) : Mr. Rohin Bhansali For Respondent(s) : Mr. Muktyar Khan, PP

HON'BLE MR. JUSTICE FARJAND ALI

Judgment / Order

18/11/2022

Issue notice, returnable on 02.12.2022.

(FARJAND ALI),J surabhii/97-

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