Chhotu Kumar Chechani vs Rajendra Kumar
2022 Latest Caselaw 13028 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil First Appeal No. 472/2022

Chhotu Kumar Chechani

----Appellant Versus Rajendra Kumar

----Respondent

For Appellant(s) : Mr. Rakesh Arora For Respondent(s) :

HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Order

04/11/2022

Heard.

Admit.

Issue notice to the respondents, returnable within a period of

four weeks.

Call for the record.

Till then, effect, operation and execution of the impugned

Judgment and Decree dated 16.09.2022 passed by leaned

Additional District Judge No.2, Chittorgarh in Civil Suit No.15/2019

titled as Rajendra Kumar & Ors. Vs. Chhotu shall remain

stayed.

(MADAN GOPAL VYAS),J 4-neha/-

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