Gurtej Singh vs State Of Rajasthan
2022 Latest Caselaw 8043 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 7030/2022

Gurtej Singh

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Ms. Kinjal Purohit

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

26/05/2022

Issue notice. Issue notice of stay petition also, returnable on

15.07.2022.

(VIJAY BISHNOI),J

160-AjaySingh/-

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