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State Of Rajasthan , Through ... vs Geeta Devi
2022 Latest Caselaw 8042 Raj

Citation : 2022 Latest Caselaw 8042 Raj
Judgement Date : 26 May, 2022

Rajasthan High Court - Jodhpur
State Of Rajasthan , Through ... vs Geeta Devi on 26 May, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 7071/2022

1. State Of Rajasthan , Through Secretary, Medical And Health Department, Jaipur

2. Chief Medical And Health Officer, Sirohi

3. Medical Officer Incharge, Primary Health Centre, Posaliya, Tehsil Sheoganj, Distt. Sirohi

----Petitioners Versus Geeta Devi W/o Bheema Ramji, Aged About 35 Years, By Caste Kumhar, R/o 861, Tanki Wali Gali, Ward No. 11, Arathwada, Tehsil Sheoganj, Distt. Sirohi

----Respondent

For Petitioner(s) : Ms. Vandana Bhansali

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

26/05/2022

Issue notice to the sole respondent, returnable on

05.08.2022.

In the meanwhile, the order dated 30.07.2021 passed by the

Permanent Lok Adalat, Sirohi shall remain stayed.

(VIJAY BISHNOI),J

163-AjaySingh/-

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