Mehar Chand vs The State Of Rajasthan
2022 Latest Caselaw 8039 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Writ Contempt No. 310/2021

Mehar Chand & Ors.

----Petitioners Versus

State Of Rajasthan & Ors.

----Respondents

For Petitioner(s) : Mr. Mehar Chand, petitioner No.1, present in person

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

26/05/2022

Petitioner No.1 namely Mehar Chand, present in

person, has submitted that he wants to withdraw this

contempt petition.

It is noticed that this contempt petition is filed on

behalf of as many as 57 petitioners, including petitioner

No.1- Mehar Chand.

In such circumstances, simply on the basis of

statement of petitioner No.1 - Mehar Chand, this

contempt petition cannot be dismissed as withdrawn.

Office to proceed.

(VIJAY BISHNOI),J

ms rathore

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