Padam Singh vs State Of Rajasthan
2022 Latest Caselaw 8010 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 4984/2022 Padam Singh S/o Shri Laxman Singh, Aged About 46 Years, Nai Pol, Barwa, Pali, District Pali, Rajasthan, The Chairman Of Lunawa Gram Seva Sahakari Samiti Ltd., Lunawa, Panchayat Samiti, Bali, District Pali, Rajasthan.

----Petitioner Versus

1. State Of Rajasthan, Through The Joint Administration Secretary, Labour Department, Government Of Rajasthan, Jaipur, Rajasthan.

2. The Labour Commissioner, Labour Department Jaipur, Rajasthan.

3. The Additional Labour Commissioner, Labour Department, Jaipur, Rajasthan.

4. Babu Lal S/o Shri Dhanna Ji, Near Nehru School, Village Khudala, Tehsil Bali, District Pali, Rajasthan.

----Respondents

For Petitioner(s) : Mr. Vikram Singh Bhati

HON'BLE MR. JUSTICE VIJAY BISHNOI Judgment / Order

26/05/2022

After attempting to argue the matter on merits for quite

some time, learned counsel for the petitioner has submitted that

he does not want to press this writ petition, however, seeks liberty

for the petitioner to avail appropriate remedy available to him

under the law.

Accordingly, this writ petition is dismissed as not pressed

with the liberty sought for.

(VIJAY BISHNOI),J 118-mohit/-

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