Life Insurance Corpn. Of India And ... vs Smt. Mahalaxmi Shah
2022 Latest Caselaw 7896 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 6596/2012

Life Insurance Corpn. Of India And Anr

----Petitioners Versus Smt. Mahalaxmi Shah

----Respondent

For Petitioner(s) : Mr. Sheetal Kumbhat For Respondent(s) : None

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order

25/05/2022

I.A. NO. 01/2022:-

The petitioners have moved the present application inter alia

seeking extension of interim order by indicating that

notwithstanding the interim order dated 09.07.2012 passed by the

co-ordinate Bench of this Court, the trial Court is proceeding with

the matter in light of judgment dated 28.03.2018 of Hon'ble

Supreme Court in the case of Asian Resurfacing of Road Pvt. Ltd.

& Anr. V/s CBI.

Nobody has appeared on behalf of the respondent to oppose

the application.

For the reasons stated in the application, the same is

allowed. The interim order dated 09.07.2012 passed by the co-

ordinate Bench of this Court is extended till vacated or modified.

(VINIT KUMAR MATHUR),J

143-Vivek/Kashish-

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