State vs Sukhlal
2022 Latest Caselaw 7718 Raj

                                         HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                                                          JODHPUR
                                                   S.B. Crml Leave To Appeal No. 212/2020

                                   State, Through P.p.
                                                                                                       ----Appellant
                                                                        Versus
                                   Sukhlal S/o Dalaram, Aged About 56 Years, Mali Mohalla,
                                   Marwad Junction, Police Station Marwar Junction, District Pali
                                   (Raj.).
                                                                                                     ----Respondent


                                   For Appellant(s)           :     Mr. Mohd. Javed Gouri, PP
                                   For Respondent(s)          :     Mr. Kunal Bishnoi



                                         HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI

                                                                         Order

                                   23/05/2022
                                         Heard.

                                         This Court is of the opinion that there are valid and

                                   substantial grounds for grant of leave to the appellant for filing the

                                   appeal against the impugned judgment.

                                         Accordingly, the application for grant of leave to appeal is

                                   allowed. The memo of leave to appeal be treated as an appeal and

                                   it be registered as such.

                                         Admit.

                                         Let bailable warrant of Rs.25,000/- be issued against the

                                   respondent.


                                                                  (DR.PUSHPENDRA SINGH BHATI), J.

79-nirmala/-

Powered by TCPDF (www.tcpdf.org)