Dr. Dayal Sansthan Trust vs The State Of Rajasthan
2022 Latest Caselaw 7567 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Writ Contempt No. 543/2022

Dr. Dayal Sansthan Trust

----Petitioner Versus The State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Ankur Mathur For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

19/05/2022

Issue notice to respondent Nos.1 to 3, returnable within six

weeks.

(VIJAY BISHNOI),J 153-mohit/-

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