Sanjeev Kumar vs Ms. Nitya K
2022 Latest Caselaw 7558 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Writ Contempt No. 501/2022

Sanjeev Kumar

----Petitioner Versus Ms. Nitya K.

----Respondent

For Petitioner(s) : Mr. SK Shreemali For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

19/05/2022

Issue notice to the respondent Nos.1 & 2 only, returnable in

the 3rd week of August, 2022.

(VIJAY BISHNOI),J 145-mohit/-

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