Sanjay Nimbawat vs Shreya Guha
2022 Latest Caselaw 7557 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Writ Contempt No. 523/2022

Sanjay Nimbawat

----Petitioner Versus Shreya Guha

----Respondent

For Petitioner(s) : Mr. Shridhar Mehta For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

19/05/2022

Issue notice to the respondent Nos.1&2 only, returnable on

21.07.2022 and be given 'dasti' to the learned counsel for the

petitioner for service.

(VIJAY BISHNOI),J 151-mohit/-

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