Surekha Trivedi vs The State Of Rajasthan
2022 Latest Caselaw 7553 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Writ Contempt No. 322/2022

Surekha Trivedi

----Petitioner Versus The State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Pankaj Mehta

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

19/05/2022

Issue notice to the respondents, returnable on 18.08.2022

and be given 'dasti' to the learned counsel for the petitioner for

service.

(VIJAY BISHNOI),J

129-AjaySingh/-

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