Hari Singh Rathore vs State Of Rajasthan
2022 Latest Caselaw 7547 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Writ Contempt No. 493/2022

Hari Singh Rathore

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Sanjay Nahar For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

19/05/2022

Issue notice to the respondent Nos.2 and 3 only, returnable

on 28.07.2022.

(VIJAY BISHNOI),J 143-mohit/-

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