Citation : 2022 Latest Caselaw 7538 Raj
Judgement Date : 19 May, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
S.B. Civil Writ Petition No. 2304/2022
Sharwan Sangawa
----Petitioner Versus State Of Rajasthan
----Respondent Connected With S.B. Civil Writ Petition No. 463/2022 Sharwan Sangawa
----Petitioner Versus State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Hemant Ballani
HON'BLE MR. JUSTICE VIJAY BISHNOI
Judgment / Order
19/05/2022
Put up before appropriate Bench.
(VIJAY BISHNOI),J
262-263 ms rathore
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