Modern Education And Research ... vs State Of Rajasthan
2022 Latest Caselaw 7526 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 7201/2022

Modern Education And Research Centre Sansthan, House No. 56, Chandra Nagar, Beawar Road, Ajmer, Through Its Chairman - Shashipal Kumawat S/o Kanhaiya Lal, Age 55 Years, R/o Plot No. 86, South Part, Krishna Nagar, Gopalpura Bypas, Jaipur.

----Petitioner Versus

1. State Of Rajasthan, Through Its Secretary, Medical And Health Department, Government Of Rajasthan, Secretariat, Jaipur.

2. The Rajasthan Nursing Council, Jaipur, Through Its Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur.

3. The Rajasthan University Of Health Science, Through Its Registrar, Kumbha Marg, Sector 18, Partap Nagar, Tonk Road, Jaipur.

4. Private Physiotherapy, Nursing And Para Medical Institutions Society, Branch Office Jodhpur Through Its Secretary, Plot No. 273, Subhash Nagar, Pal Road, Jodhpur, Rajasthan.

----Respondents

For Petitioner(s) : Mr. Shreyansh Mardia

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

19/05/2022

The only prayer in the present writ petition is to inspect the

petitioner - Institute and pass appropriate orders for granting

permission to establish Nursing College for B.Sc. (N) Course.

In view of the limited prayer, this Court deems it appropriate

to dispose of the writ petition with direction to the respondents to

inspect the petitioner - Institute after the requisite formalities are

completed by the petitioner, and pass appropriate order preferably

(2 of 2) [CW-7201/2022]

within a period of three months from today strictly in accordance

with law.

Ordered accordingly.

Stay application also stands disposed of.

(VIJAY BISHNOI),J

256-AjaySingh/-

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