Mohammad Firoz vs State
2022 Latest Caselaw 7471 Raj

(1 of 1) [CRLA-1176/2017]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Appeal No. 1176/2017

Mohammad Firoz

----Appellant Versus State

----Respondent

For Appellant(s) : Mr. Zafar Khan For Respondent(s) : Mr. SS Rajpurohit, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

18/05/2022

List in the second week of July, 2022, as prayed.

(MANOJ KUMAR GARG),J 99-MS/-

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