Jawahar Lal vs Chief Secretary ...
2022 Latest Caselaw 7460 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 1811/2022

Jawahar Lal

----Petitioner Versus Chief Secretary (Administration) Revenue Department

----Respondent

For Petitioner(s) : Mr. Rajendra Singh Rathore

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

18/05/2022

The application (01/22) preferred on behalf of the

petitioner seeking early listing of the case is considered

and disposed of.

Issue fresh notice to the unserved respondent,

returnable within six weeks.

(VIJAY BISHNOI),J

160-msrathore/-

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