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Late Smt. Vidyawanti Labhu Ram ... vs State Of Rajasthan
2022 Latest Caselaw 7381 Raj

Citation : 2022 Latest Caselaw 7381 Raj
Judgement Date : 17 May, 2022

Rajasthan High Court - Jodhpur
Late Smt. Vidyawanti Labhu Ram ... vs State Of Rajasthan on 17 May, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 5432/2022

Late Smt. Vidyawanti Labhu Ram Foundation, Research And Social Welfare, H.h. Farm, Chak 1 E Chhoti, Sri Ganganagar Through Secretary Of The Trust Gorav Gupta Son Of Late Shri Surender Kumar Aggarwal, By Caste Aggarwal, Aged About 49 Years, Resident Of H.h. Farm, Chak 1-E Chhoti, Sri Ganganagar.

----Petitioner Versus

1. State Of Rajasthan, Through Director, Department Of Veterinary And Animal Husbandry Science, Government Of Rajasthan, Jaipur.

2. Rajasthan University Of Veterinary And Animal Sciences, Bikaner.

----Respondents

For Petitioner(s) : Mr. G.R. Goyal

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

17/05/2022

Issue fresh notice to the respondents, returnable on

6.7.2022.

(VIJAY BISHNOI),J

109-msrathore/-

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