Gopal Bairwa vs State Of Rajasthan
2022 Latest Caselaw 7372 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 2797/2022

Gopal Bairwa

----Petitioner Versus State Of Rajasthan

----Respondent Connected With S.B. Civil Writ Petition No. 2289/2022 Sohanlal Jain

----Petitioner Versus State Of Rajasthan

----Respondent

For Applicant(s) : Mr. Ramesh Purohit

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

17/05/2022

Learned counsel for the applicant wants to withdraw the

application (02/2022) seeking early listing of the matter.

Accordingly, the aforesaid application is dismissed as

withdrawn.

List on 23.5.2022, the date already fixed by the office.

(VIJAY BISHNOI),J

103-msrathore/-

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