Koushalya And Ors vs State And Ors
2022 Latest Caselaw 7357 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Civil Writ Petition No. 16538/2017

Koushalya And Ors.

----Petitioners Versus State And Anr.

----Respondents

For Petitioner(s) : None present. For Respondent(s) : Mr. J. K. Mishra.

Ms. Shalini Audichya for Mr. Vinit Sanadhya.

HON'BLE MS. JUSTICE REKHA BORANA Order 17/05/2022

None appears for the petitioners.

It has been submitted by the learned counsel for the

respondents that the controversy in question has been decided by

the Jaipur Bench of this Court in the case of S.B. Civil Writ

Petition No.13009/2017; Ramavtar Choudhary v. State of

Rajasthan & Ors. (decided on 31.07.2018). The said judgment

has been affirmed by the Division bench in D.B. Special Appeal

Writ No.1177/2018 (decided on 23.07.2019).

Counsel for the respondents further submits that in view of

the fact that an interim order in the present matter had also been

passed relying upon the said judgment only, therefore, after the

decision in the case of Ramavtar Choudhary (supra), the

present writ petition also deserves to be dismissed.

As none has appeared on behalf of the petitioners today, list

the matter on 19.05.2022.

Application for preponement of date is disposed of.

(REKHA BORANA),J 34-Sachin/-

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