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Narender Pal Choudhary vs State Of Rajasthan
2022 Latest Caselaw 7297 Raj

Citation : 2022 Latest Caselaw 7297 Raj
Judgement Date : 16 May, 2022

Rajasthan High Court - Jodhpur
Narender Pal Choudhary vs State Of Rajasthan on 16 May, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 6867/2022

Narender Pal Choudhary

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. C.S. Kotwani For Respondent(s) : Mr. Manish Vyas, AAG

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

16/05/2022

Let copy of the writ petition be supplied to Mr. Manish Vyas,

AAG appearing on behalf of respondent Nos.1, 2,3 and 5. Copy of

the writ petition be supplied to Mr. R.S. Saluja, who usually

appears on behalf of respondent No.4.

List the matter on 24.05.2022.

(VIJAY BISHNOI),J 60-mohit/-

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