Lrs Of Shri Chattarpal Singh vs Vinod
2022 Latest Caselaw 7291 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 6706/2022

Lr's Of Shri Chattarpal Singh

----Petitioner Versus Vinod

----Respondent

For Petitioner(s) : Mr. R.S.Chundawat

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

16/05/2022

Issue notice. Issue notice of stay application also, returnable

on 21.07.2022 and be given 'dasti' to the learned counsel for the

petitioners for service.

(VIJAY BISHNOI),J

53-AjaySingh/-

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