Narendra Pal Choudhary vs State Of Rajasthan
2022 Latest Caselaw 7281 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 5023/2022

Narendra Pal Choudhary S/o Ganga Singh, Aged About 23 Years, R/o Hempura, Post Birloka, Khinwsar, Nagaur.

----Petitioner Versus

1. State Of Rajasthan, Through Secretary, Department Of Medical And Health, Secretariat, Government Of Rajasthan, Jaipur.

2. Chairman, Neet Ug Medical And Dental Admission/counselling Board 2021 And Government Dental College (Ruhs) College Of Dental Science, Subhash Nagar, Jaipur.

3. Government Medical College, Pali, Through Its Principle, Pali.

4. Medical Council Committee (Mcc), Djhs, Ministry Of Health And Family Welfare, Government Of India, New Delhi.

5. Government Medical College, Barmer, National Highway 15, Jaisalmer Road, Barmer, Rajasthan.

----Respondents

For Petitioner(s) : Mr. C.S. Kotwani For Respondent(s) : Mr. Manish Vyas, AAG

HON'BLE MR. JUSTICE VIJAY BISHNOI Judgment / Order

16/05/2022

Learned counsel for the petitioner has submitted that he

wants to withdraw this writ petition.

Accordingly this writ petition is dismissed as withdrawn.

(VIJAY BISHNOI),J 202-mohit/-

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