Friday, 08, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Rakhi Sompura vs Pappu Lal
2022 Latest Caselaw 7230 Raj

Citation : 2022 Latest Caselaw 7230 Raj
Judgement Date : 14 May, 2022

Rajasthan High Court - Jodhpur
Rakhi Sompura vs Pappu Lal on 14 May, 2022
Bench: Manoj Kumar Garg

NATIONAL LOK ADALAT (BENCH NO.4) RAJASTHAN HIGH COURT, JODHPUR CMA No.3346/2019

Sushri Rakhi Sompura V/s Pappu Lal & Ors. Present-

Hon'ble Mr. Justice Manoj Kumar Garg, Chairman

Shri Kuldeep Mathur, Member

Appearance-

                                   Appellant(s)          :     Mr. Gaju Singh Rathore

                                   Respondent(s)       :       Mr. T.R.S. Sodha
                                   Respondent Ins. Co. :       Mr. Mahendra Mehta, Dy. Manager

Mr. Hafiz Gouran, Asst. Manager, Oriental Ins. Co. Ltd.

---------

AWARD OF LOK ADALAT

Date: 14.05.2022

The matter is placed before the Lok Adalat today. The MACT No.1, Udaipur by its judgment and award dated 24.07.2019 in MAC Case No.497/2018 awarded a sum of Rs.4,34,398/- alongwith interest @ 8.50% per annum.

With the consent of the parties, the impugned award dated 24.07.2019 is further enhanced by Rs.1,50,000/- in favour of the claimant(s)/appellant(s) as a full and final settlement of the case. The amount so agreed shall be deposited by the respondent Insurance Company with the Tribunal within a period of two months from today failing which, the same shall carry interest @ 7.5% per annum from the date of this order till actual realization. The enhanced amount of compensation be disbursed in terms of the award in the saving bank account of the claimant(s). The award impugned dated 24.07.2019 passed by MACT No.1 Udaipur in Claim Case No.497/2018 is modified accordingly.

In view of the above, the appeal is disposed of.

The Registry is directed to send back the record forthwith.


                                   Signature on behalf of Appellant(s)                    Signature on behalf of Respondent(s)



                                               Member                                                       Chairman
                                          National Lok Adalat                                          National Lok Adalat
                                               Jodhpur                                                      Jodhpur

                                   Rashi/409





Powered by TCPDF (www.tcpdf.org)
 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter