Nathu Singh vs Nawal Singh And Ors
2022 Latest Caselaw 7224 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 9778/2011

Nathu Singh

----Petitioner Versus Nawal Singh And Ors.

                                                                                                   ----Respondent


                                   For Petitioner(s)        :     Mr. SP Sharma
                                   For Respondent(s)        :

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order

13/05/2022 IA No. 1/2022:-

The petitioner have moved the present application inter alia

seeking extension of interim order by indicating that

notwithstanding the interim order dated 22.10.2011 passed by the

co-ordinate Bench of this Court, the trial Court is proceeding with

the matter in light of judgment dated 28.03.2018 of Hon'ble

Supreme Court in the case of Asian Resurfacing of Road Pvt.

Ltd. & Anr. V/s CBI.

For the reasons stated in the application, the same is

allowed.

The interim order dated 22.10.2011 passed by the co-

ordinate Bench of this Court is extended till vacated or modified.

(VINIT KUMAR MATHUR),J 68-praveen/-

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