Lrs Of Fateh Lal vs Gheesu Lal Ojha
2022 Latest Caselaw 7140 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civ. Contempt Pet. No. 14/2022

Lrs Of Fateh Lal

----Petitioner Versus Gheesu Lal Ojha

----Respondent

For Petitioner(s) : Mr. Karan Parihar

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

12/05/2022

Learned counsel for the petitioners is directed to place on

record copy of the civil suit which is filed by Fateh Lal before the

trial court.

List on 07.07.2022.

(VIJAY BISHNOI),J

4-AjaySingh/-

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