State Of Raj vs B.O.R. Ajmer And Ors
2022 Latest Caselaw 7129 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Spl. Appl. Writ No. 1698/2011

State Of Raj.

----Appellant Versus B.o.r. Ajmer And Ors.

----Respondent

For Appellant(s) : Mr. Sandeep Shah, Sr. Adv. AAG assisted by Mr. Nishant Bapna For Respondent(s) : Mr. Naman Mohnot

HON'BLE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE FARJAND ALI

Judgment / Order

12/05/2022

This matter is an exception for this Bench.

List this matter before appropriate Bench, in which one of us

(Justice Mr. Farjand Ali), is not a member.

(FARJAND ALI),J (MANINDRA MOHAN SHRIVASTAVA),ACJ 116-neha/-

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