Pr. Commissioner Of Income ... vs M/S Ankit Chirag Developers Pvt. ...
2022 Latest Caselaw 7062 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Income Tax Appeal No. 12/2019

Pr. Commissioner Of Income Tax-Central, Jaipur

----Appellant Versus M/s Ankit Chirag Developers Pvt. Ltd.

----Respondent

For Appellant(s) : Mr. Kamal Kishore Bissa For Respondent(s) : Mr. Harshvardhan Singh Chundawa, Mr. Siddharth Ranka, through V.C.

HON'BLE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE FARJAND ALI

Judgment / Order

11/05/2022

This appeal has not been admitted on any substantial

question of law so far. Learned counsel for respondent would

submit that all the questions raised in this appeal has already

been decided and settled, relying upon several decisions. Learned

counsel for the appellant prays for a short time to make his

submission.

List the matter in the week commencing 23.05.2022.

(FARJAND ALI),J (MANINDRA MOHAN SHRIVASTAVA),ACJ

23-nidhi/neha-

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