Saloni Jhala vs The Union Of India
2022 Latest Caselaw 7049 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 6119/2022

Pacific Institute Of Medical Sciences

----Petitioner Versus Union Of India

----Respondent Connected With

1. S.B. Civil Writ Petition No. 6068/2022

2. S.B. Civil Writ Petition No. 6069/2022

3. S.B. Civil Writ Petition No. 6089/2022

4. S.B. Civil Writ Petition No. 6126/2022

5. S.B. Civil Writ Petition No. 6145/2022

6. S.B. Civil Writ Petition No. 6176/2022

7. S.B. Civil Writ Petition No. 6180/2022

8. S.B. Civil Writ Petition No. 6183/2022

9. S.B. Civil Writ Petition No. 6203/2022

For Petitioner(s) : Mr. Mukul Rohatgi, Sr. Adv. (through VC) Mr. Kuldeep Mathur, Sr. Adv. Mr. Vikas Balia, Sr. Adv. Mr. Manoj Bhandari, Sr. Adv. Dr. Sachin Acharya, Sr. Adv. all Senior Advocated assisted by Dr. Nupur Bhati Mr. Akhilesh Rajpurohit Ms. Manali Singhal (through VC) Mr. Santosh Sachin Ms. Aanchal Kapoor (through VC) Mr. Milap Chopra Mr. Dilip Choudhary Mr. Hardik Gautam Mr. Harshit Vyas Mr. Devesh A. Purohit Mr. Shashank Saurav Mr. Hemant Dutt Mr. Aniket Tater Mr. Vikram Singh Mr. Prabhas Bajaj (through VC) Mr. Ajay Sabharwal (through VC) Mr. Sandeep Rana (through VC) Mr. Chayan Bothra

(2 of 2) [CW-6119/2022]

For Respondent(s) : Mr. Manish Vyas, AAG Mr. RS Saluja Mr. Mukesh Rajpurohit, ASG Mr. Mahendra Bishnoi

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

11/05/2022

SBCWP No.6119/2022

List the matter on 17.05.2022 for consideration of stay

petition.

SBCWP Nos.6068/2022, 6069/2022, 6089/2022,

6126/2022, 6145/2022, 6176/2022, 6180/2022,

6183/2022 and 6203/2022.

List these matters on 17.05.2022 for consideration of stay

petition.

Interim order, if any, to continue till the next date of hearing.

(VIJAY BISHNOI),J 36, 182-190-mohit/-

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