G.S. Jangid T.T. College vs National Council For Teacher ...
2022 Latest Caselaw 7000 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 5060/2022

G.s. Jangid T.t. College

----Petitioner Versus National Council For Teacher Education New Delhi

----Respondent

For Petitioner(s) : Mr. C.S. Kotwani For Respondent(s) : Mr. Vivek Shrimali

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

10/05/2022

Issue notice.

Learned counsel Mr. Vivek Shrimali has put in appearance on

behalf of all the respondents. Service is, therefore, complete.

Let copy of the writ petition be supplied to him during the

course of the day.

List the matter on 14.07.2022.

(VIJAY BISHNOI),J 22-mohit/-

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