Maniram vs Assistant Engineer
2022 Latest Caselaw 6997 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 6618/2022

Maniram

----Petitioner Versus Assistant Engineer

----Respondent

For Petitioner(s) : Mr. Nishank Madhan

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

10/05/2022

Issue notice. Issue notice of stay petition also, returnable on

17.05.2022 and be given 'dasti' to the learned counsel for the

petitioner for service.

(VIJAY BISHNOI),J

45-AjaySingh/-

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