Ramesh Kumar Jain vs State Of Rajasthan
2022 Latest Caselaw 6943 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 5251/2022

Ramesh Kumar Jain

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. C.S. Kotwani For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

09/05/2022

Call for case diary of FIR No.144/2016 of Police Station

Chohtan, District Barmer. Requisition be given 'dasti' to the

learned counsel for the petitioner.

List the matter on 26.05.2022.

(VIJAY BISHNOI),J 18-mohit/-

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