Mohan Lal vs State
2022 Latest Caselaw 6862 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 9956/2021

Mohan Lal

----Petitioner Versus State

----Respondent

For Petitioner(s) : None Present For Respondent(s) : Mr. Arun Kumar, PP

HON'BLE MR. JUSTICE FARJAND ALI

Judgment / Order

07/05/2022

The matter is adjourned, as prayed.

(FARJAND ALI),J 1-neha/-

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