Citation : 2022 Latest Caselaw 6859 Raj
Judgement Date : 7 May, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
S.B. Criminal Miscellaneous Bail Application No. 4153/2022
Vikas @ Laddu
----Petitioner Versus State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Achala Ram For Respondent(s) : Mr. S. K. Bhati. PP
HON'BLE MR. JUSTICE FARJAND ALI
Judgment / Order
07/05/2022
List the matter after one week, as prayed.
(FARJAND ALI),J 110-neha/-
Powered by TCPDF (www.tcpdf.org)
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!