Lrs Of Shobha Mehta vs Assistant Commissioner Of Income ...
2022 Latest Caselaw 6853 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Writ Petition No. 6489/2022

LRs Of Shobha Mehta

----Petitioner Versus Assistant Commissioner Of Income Tax, Udaipur

----Respondent

For Petitioner(s) : Mr. Mahendra Gargieya through VC with Mr. Anirudh Kothari For Respondent(s) : ---

HON'BLE MR. JUSTICE SANDEEP MEHTA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI

Judgment / Order

07/05/2022

Counsel for the petitioner tried to address the Court through

Video Conferencing, but he is not audible.

List on 10.5.2022, as prayed.

(VINOD KUMAR BHARWANI),J (SANDEEP MEHTA),J

47-RP/-

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