Maharana Shri Bhagwat ... vs Maharaj Kumar Mahendra Singh Ji
2022 Latest Caselaw 6830 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil First Appeal No. 420/2020

Maharana Shri Bhagwat Singh(Dead)

----Appellant Versus Maharaj Kumar Mahendra Singh Ji

----Respondent Connected With S.B. Civil First Appeal No. 547/2020 Arvind Singh (Defendant No 4)

----Appellant Versus Maharaj Kumar Mahendr Singh Ji

----Respondent S.B. Civil First Appeal No. 551/2020 Maharaj Kumar Shri Arvind Singh

----Appellant Versus Maharaj Kumar Mahendra Singh Ji

----Respondent

For Appellant(s) : Mr. Manish Shishodia Sr. Adv. Assisted by Mr. Aslam Naushad, Mr. Anwarul Ghani, Mr. Jaideep Saluja, Mr. Yash Parihar, Mr. Sanjay Nahar and Mr. Abhishek Mehta Advocates For Respondent(s) : Mr. Rajesh Joshi Sr. Adv. Assisted by Mr. Devesh A Purohit and Mr. Rahul Choudhary Mr. Kamal Kishore Dave assisted by Mr. Dhirendra Pandey and Mr. Ramniwas Haniya, Mr. Anil Kumar Mishra and Mr. Mrinal Kanti Mandal with Mr. Salil Trivedi and Mr. Khet Singh Rajpurohit Advocates

HON'BLE MR. JUSTICE RAMESHWAR VYAS

Judgment / Order

07/05/2022

(2 of 2) [CFA-420/2020]

Arguments on stay application continues.

List the matter on 12.05.2022.

Till then, the undertaking given by the parties as well as the

interim order shall continue.

(RAMESHWAR VYAS),J 80-Taruna/-

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