Citation : 2022 Latest Caselaw 6822 Raj
Judgement Date : 7 May, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR
D.B. Civil Misc. Appeal No. 563/2022
Ansul Siroya S/o Shri Ashok Siroya, Aged About 40 Years, 1402
Garden View Apartment, Napean Sea Road, Mumbai - 6
(Maharashtra) At Present 10-A-1, Cazri Road, Light Industrial
Area, Jodhpur.
----Appellant Versus
1. Karni Singh S/o Shri Lakshman Singh, Aged About 44
Years, R/o B-54, Krishna Nagar, Madhuban Housing Board
Jodhpur Rajasthan.
2. Shri Amit Purohit S/o Shri G.l. Purohit, Through Dr. G.l
Purohit (Power Of Attorney Holder) R/o Brahamano Ki
Gali, Ummed Chowk Jodhpur.
3. Honble Retired Justice Shri Narayan Prasad Ji Gupta, 59,
Judges Colony Sector 105 Noida (U.p.) 201304 And Paota
C 6 Road, Jodhpur.
4. M/s Satyam Diagnostic Center, Opposite Mdm Hospital
Through Its Partner Anshul Siroya, Age About 37 Years,
1402 Garden View Apartment, Napean Sea Road, Mumbai
- 6 (Maharashtra) At Present 10-A-1, Cazri Road, Light
Industrial Area, Jodhpur.
----Respondents
(2 of 2) [CMA-563/2022]
For Appellant(s) : Ms. Shagun Mathur, Mr. Saurabh
Surana, Mr. B.P. Mathur
For Respondent(s) : Mr. Abhishek Mehta, Mr. H.R. Soni
HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI
Judgment / Order
07/05/2022
Learned counsel Mr. Abhishek Mehta is appearing on
behalf of the respondent No.1 as caveator. Mr. Mehta has
submitted that he has received copy of the memo of
appeal today itself. He prays for some time to complete
his instructions.
List on 25th May, 2022.
In the meantime, execution proceedings preferred
on behalf of the respondent No.1 shall remain stayed till
the next date of hearing.
(VINOD KUMAR BHARWANI),J (VIJAY BISHNOI),J
1- ms rathore
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